JUDGEMENT
Sunil Ambwani, J. -
(1.) Heard Shri Diptiwan Singh holding brief for Ms. Bharti Sapru and Shri R, P. Agarwal assisted by Shri Pawan Kumar, advocate.
(2.) This winding up petition was filed in the year 1997, to wind up Secur Industries Ltd. for failing to pay Rs. 5 lakhs towards dishonoured cheque. A statutory notice dated July 20, 1976, sent to the respondent-company at its registered office, was served upon the respondent-company.
(3.) Counter affidavit, rejoinder affidavit and thereafter, supplementary counter and rejoinder affidavit have been filed.;
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