JUDGEMENT
Sunil Ambwani, J. -
(1.) Heard Sri Ashok Khare, Senior Advocate for petitioner Smt. Sneh Lata Saxena; Sri R.P.
Dubey for U.P. Secondary Education Services Selection Board, Allahabad and Sri B.D.
Mandhyan for respondent no. 5 Dr. Vinita Tiwari.
(2.) Both these writ petitions have been filed by Smt. Snehlata Saxena, claiming to be the second
senior most teacher in the institution, challenging the appointment of Dr. Vinita Tiwari, as
Principal of Maharani Laxmibhai Kanya Inter College, Nagar Palika Parishad, Etah. It is a
recognised institution run and managed by Nagar Palika Etah.
(3.) Brief facts giving rise to these two writ petitions are as follows;;
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