JUDGEMENT
U.K. Dhaon, R.P. Yadav, JJ. -
(1.) Heard Shri Mohd. All, the learned Counsel for the petitioner and learned Standing Counsel.
(2.) Shri Rameshwar Tiwari, District Forest Officer, North Kheri, who was directed to be present, is present in person before this Court in compliance of the order passed by this Court on 12.9.2005.
(3.) This writ petition was originally filed by Shri Man Singh, the petitioner on 11.5.1989. He died during the pendency of the petition on 7.9.2004. His legal representatives petitioners No. 1/1 to 1/5 have been substituted in his place, who have duly prosecuted this petition.;
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