JUDGEMENT
S.P.Mehrotra, J. -
(1.) Pursuant to the order dated 17.12.2004, the case is listed today.
(2.) Perused the Office Report dated 4.3.2005.
(3.) By the order dated 17.12.2004, it was, interalia, directed that the matter regarding service of notice by Registered Post A/D on the Respondent Nos. 1 to 5 and the Respondent Nos. 7 to 12 would be considered on the next date fixed in the matter.;
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