JUDGEMENT
Sunil Ambwani, J. -
(1.) Heard Sri Ashok Khare, Senior Advocate assisted by Sri A.C. Srivastava for petitioner in Writ
Petition No. 2820 of 1997, which is treated as the leading writ petition and Sri T.P. Singh, Senior
Advocate assisted by Sri H.C. Singh for respondents 4, 5 and 6. Learned standing counsel
appears for States respondents.
(2.) The Committee of Management Udit Narain Post Graduate College Padrauna, through its
Manager Shri Ratanjit Pratap Narain singh has, in writ petition No. 2820 of 1997, prayed for
quashing an order dated 5.12.1996 (Annexure No. 17 to the writ petition) passed by Regional
Higher Education Officer, Gorakhpur by which he has declared the appointments of respondents
4, 5 and promotion of respondent no. 6 as Clerk, Assistant Librarian and Clerk by promotion,
respectively in the College to be valid. In Writ Petition No. 21926 of 2003, the same Committee
of Management through its Manager Sri Ratanjit Pratap Narain Singh has prayed for quashing
the order dated 21.3.2003 passed by Regional Higher Education Officer, Gorakhpur (Annexure
No. 11 to the writ petition) by which he has approved the payment of salary to Vijay Kumar
Singh.
(3.) In Writ Petition No. 6609 of 1997, Sri Vijay Shankar Lal Srivastava and Sri Kamlesh Pratap
Singh, who were appointed as Librarian and Assistant Clerk in place of the aforesaid
respondents, have prayed for regular monthly salary and in the fourth writ petition namely writ
petition No. 25980 of 2001 Sri Brij Bhushan Singh the promotee Clerk has prayed for direction
to quash the order dated 15.6.2001 (Annexure No. 22 to the writ petition) passed by Regional
Higher Education Officer, Gorakhpur approving the salary of Kamlelsh Pratap Singh w.e.f.
1.6.2001 and further for a direction to allow him to work and to pay arrears of salary from
September, 1995 till the decision of the writ petition.;
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