S.P.Mehrotra, J. - (1.) Pursuant to the order dated 4.1.2005, the case is listed today.
(2.) Sri Jitendra Kumar holding brief for Sri Kushal Kant, learned counsel for the Petitioner-Company and Sri Rohit Agarwal, learned counsel for the Respondent-Company are present.
(3.) A Joint Affidavit, sworn by S.K. Jaggi on behalf of S.S. Agarwal on behalf of Lloyd Insulation (India) Limited (Petitioner-Company) and S.S. Agarwal on behalf of S.B.E.C. Sugar Limited (Respondent-Company) on 28.1.2005, has been filed today.;