JUDGEMENT
S.P.Mehrotra, J. -
(1.) Pursuant to the order dated 17.12.2004, the ease is listed today.
(2.) In the order dated 15.10.2004, It was, interalia, noted that as regards the respondent Nos. 2, 4, 6, 8, 10,12, 14, 15 and 15, the Office had submitted its Report dated 15.10.2004 stating that the notices sent by Ordinary Process to the said respondents had been served.
(3.) As regards the notices sent to the said respondent Nos. 2, 4, 6, 8, 10, 11, 12, 14, 15 and 16 by Registered Post A/D, the Office Report dated 4.3.2005 shows) that neither A/D nor undelivered envelopes in respect of the Registered Post A/D sent to the said respondents have been returned back so far.;
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