HARDEO RAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
LAWS(ALL)-2005-4-277
HIGH COURT OF ALLAHABAD
Decided on April 07,2005

HARDEO RAI Appellant
VERSUS
Deputy Director Of Consolidation, Azamgarh And Others Respondents

JUDGEMENT

Krishna Murari, J. - (1.) On 5.4.2005 this case was directed to be put up today i.e. 7.4.2005 and Sri C.K. Rai, learned Counsel for petitioner was directed to inform about the order in writing to the learned Counsel appearing for the respondents.
(2.) Today Sri Rai informs that learned Counsel appearing for the respondents have refused to accept the notice.
(3.) Heard Sri C.K. Rai, learned Counsel for the petitioner and learned Standing Counsel for respondent No. 1.;


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