COMMITTEE OF MANAGEMENT BAL SHIKSHA MANDIR Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS
LAWS(ALL)-2005-9-326
HIGH COURT OF ALLAHABAD
Decided on September 23,2005

COMMITTEE OF MANAGEMENT, BAL SHIKSHA MANDIR Appellant
VERSUS
ASSISTANT REGISTRAR, FIRMS, SOCIETIES AND CHITS Respondents

JUDGEMENT

D.P.Singh, J. - (1.) Heard counsel for the parties.
(2.) These four writ petitions are connected together and deal with the elections of a Committee of Management of Bal Shiksha Mandir, Kasya, a registered Society running an unaided but recognized junior high school.
(3.) Writ petition No. 32183 of 2002 has been filed through Sri Gauri Shankar, the alleged Manager of the Committee of Management challenging an order of the Assistant Registrar dated 11.6.2002 registering the list of office bearers submitted by Sri Sarvesh Kumar Singh. During the pendency of this petition a withdrawal application was filed by the said Gauri Shankar for withdrawing the writ petition but an impleadment application of one Jai Govind, claiming to be newly elected Manager has also been filed against which Sri Sarvesh Kumar has filed objection and his own impleadment.;


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