S.P.Mehrotra, J. - (1.) Pursuant to the order dated 3rd February 2005, the case is listed today, peremptorily.
(2.) Sri Amit Prasad, learned counsel for the Petitioner-Company and Sri Piyush Agarwal, learned counsel for the Respondent-Company are present.
(3.) On mention made by Sri Piyush Agarwal, learned counsel for the Respondent-Company, an application being Civil Misc. Application No. 31643 of 2005 filed on behalf of the Respondent-Company along with Counter Affidavit has been summoned from the Registry, today.;