JUDGEMENT
Sudhir Agarwal, J. -
(1.) Heard learned Counsel for the parties.
(2.) This writ petition has been filed against the order dated 21.7.2005, issued by Additional Commissioner (Administration), Gram Vikas, U.P. Lucknow (Respondent No. 2) communicating the decision of the State Government issued on 14.7.2005 whereby all the posting on deputation in D.R.D.A. have been cancelled and the employees sent on deputation have been directed to repatriate.
(3.) The petitioner working as health worker under Chief Medical Officer, Allahabad was sent on deputation vide order dated 8.2.2005 in Rural Development Authority, Allahabad for a period of three years. It is stated that the said deputation was without any deputation allowance.;
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