JUDGEMENT
Krishna Murari, J. -
(1.) Heard Sri R.K. Pandey, learned Counsel for the petitioners.
(2.) The case has been taken up in the revised list. In spite of the service of notice that the matter shall be taken up as unlisted on 8.11.2005 no one appeared on behalf of the contesting respondents.
(3.) The undisputed pedigree of the litigating parties is as under:-
...[VERNACULAR TEXT OMITTED]...
;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.