SMT. JHUNIA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
LAWS(ALL)-2005-11-282
HIGH COURT OF ALLAHABAD
Decided on November 08,2005

Smt. Jhunia Appellant
VERSUS
Deputy Director Of Consolidation, Azamgarh And Others Respondents

JUDGEMENT

Krishna Murari, J. - (1.) These are two connected writ petition challenging the order dated 1.8.1978 passed by the Deputy Director of Consolidation, Azamgarh and order dated 23.3.1971 passed by the Consolidation Officer.
(2.) Heard Sri Ashulosh Srivastava, learned Counsel for the petitioner, Sri Anoop Baranwal appearing for respondent Nos. 4 and 5 and Sri S.S.P. Gupta appearing for respondent Nos. 6 and 7 in writ petition No. 9135 of 1978.
(3.) Sri Ashutosh Srivastava has also appeared on behalf of respondent No. 7 in writ petition No. 1556 of 1979. No one has appeared on behalf of the petitioners in this petition.;


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