GANGU SINGH RAM CHANDER SINGH MANGAT SINGH AND HARKESH SINGH SONS OF Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION CONSOLIDATION OFFICER AND HAJI ALI
LAWS(ALL)-2005-7-196
HIGH COURT OF ALLAHABAD
Decided on July 20,2005

GANGU SINGH Appellant
VERSUS
DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION, CONSOLIDATION OFFICER AND HAJILI Respondents

JUDGEMENT

Krishna Murari, J. - (1.) These two connected writ petitions arise out of the same dispute and are directed against a common order passed by Deputy Director of Consolidation dated 18.1.1971.
(2.) The dispute relates to plot nos. 960/1, 971/1, 973/1, 982/2, 988/1,989, 1008/2, 1010/1, 1010/02, 1011 and 1013 situate in village Dhampur District Bijnore.
(3.) The undisputed facts are as under.;


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