JUDGEMENT
Ashok Bhushan. J. -
(1.) This is an appeal from an order dated 4th January, 2005 wherein the Hon'ble Mr. Justice Shishir Kumar, has rejected the writ petition of the appellant.
(2.) The appellant was aggrieved by the recommendation of the committee putting respondent No. 6 in Serial No. 1 of the final preference list and by reason of her being put in Serial No. 2.
(3.) As a result of this final recommendation, respondent No. 6 got selected and she has been discharging her duties from as early as 1991 now.;
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