JUDGEMENT
Sushil Harkauli and M.Chaudhary, JJ. -
(1.) We judge ourselves by what we think we are capable of doing while others judge us by what we have actually done.
(2.) The petitioner thinks that he has performed an act of exemplary courage and valour and therefore he seeks out of turn promotion in the police service.
(3.) The authorities by the impugned order dated 17.3.2002 have held that the petitioner has not done any act which can be said to be even courageous, what to say of exemplary courage and valour.;
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