JUDGEMENT
Arun Tandon, J. -
(1.) These are three writ petitions in respect of the same society and the institutions managed by it.
(2.) Heard Sri R.S. Maurya Advocate on behalf of the Committee of Management with Sri
Raghuvansh Pandey as its Manager, Dr. R.K. Srivastava Advocate on behalf of the Committee
of Management with Sri Anant Prasad Gupta as the Manager, Sri V.K. Upadhyaya Advocate on
behalf of Banaras Hindu University and Sri Anil Tiwari on behalf of Sampurnanand Sanksrit
University.
(3.) Ved Vidyalaya and Dayanand High School, Banaras was registered as a society under the
Societies Registration Act on 11.3.1913. The name of the said society was changed and it was
duly registered with the changed name of Arya Vidya Sabha, Kashi on 21.9.1918. it is not in
dispute between the parties that the election for office bearers of the society are to be held in
accordance with the provisions of the registered bye-laws of the society. It is also not in dispute
that the office bearers elected in respect of the society among themselves constitute Committee
of Management of the institutions, namely (i) D.A.V, Degree College which is an institution
affiliated to Banaras Hindu University, (ii) Nityanand Ved Mahavidyalaya which is affiliated to
Sampuranand Sanskrit University, and (iii) D.A.V. Inter College.;
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