Arun Tandon, J. - (1.) Heard Sri M.P. Srivastava, learned counsel for the petitioner, Sri Ashok Srivastava, learned counsel for the respondent No. 3 and learned Standing counsel on behalf of respondent Nos. 1 and 2.
(2.) Respondents are granted three weeks time to file counter affidavit. Rejoinder affidavit may be filed within a week thereafter.
(3.) List on 31st August, 2005.;