Ajoy Nath Ray, Ashok Bhushan, J. - (1.) This is an application for stay made in aid of appeal preferred from an order dated 1st February, 2005 passed by Hon'ble Single Judge in exercise of contempt jurisdiction.
(2.) The judgment runs into about 12 pages and is reasoned and contains the facts as noted by his Lordship.
(3.) The appellant concerned is one Ajay Pratap Singh, who is devotee of Lord Shiva. He believes very strongly in the chanting of Mantra which is simple and runs as follows:" Om Namah Shivay";