HANSRAJ Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ETAH AND OTHERS
LAWS(ALL)-2005-7-279
HIGH COURT OF ALLAHABAD
Decided on July 06,2005

HANSRAJ Appellant
VERSUS
Deputy Director Of Consolidation, Etah And Others Respondents

JUDGEMENT

Krishna Murari, J. - (1.) Heard Sri Anoop Misra, learned Counsel for the petitioner, learned Standing Counsel for respondent Nos. 1 and 2 and Sri R.P. Singh appearing for respondent No. 4.
(2.) Notice on behalf of respondent No. 3 has been accepted by Sri V.K. Singh Advocate.
(3.) With the consent of the learned Counsel appearing for the parties the writ petition is being finally disposed of at the admission stage.;


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