JUDGEMENT
Krishna Murari, J. -
(1.) Counter affidavit filed on behalf of respondent No. 2 is taken on record.
(2.) Heard Sri Shashi Nandan, learned Senior Advocate assisted by Sri Sanjiv Kumar and Sri D.B. Mishra appearing for the petitioners, learned Standing Counsel for respondent Nos. 1 and 5 and Sri P.K. Srivastava, learned Counsel for respondent No. 2.
(3.) Notice on behalf of respondent No. 3 has been accepted by Sri V.K. Singh.;
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