G.P. Mathur, J. - (1.) The dispute raised in these six Special Appeals is inter-connected and therefore, they are being disposed of by a common order after hearing learned counsel for the parties at the admission stage.
(2.) Writ Petition No. 19516 of 1991 has been filed by (1) Committee of Management A. V. Inter College (hereinafter referred to as the Institution) Shamsabad district, Farrukhabad through its Manager Mohd. Fazil Khan and (2) Mohd. Fazil Khan against (1) District Inspector of Schools (hereinafter referred to as the DIGS), Farrukhabad and (2) Abdul Aziz Khan praying that the attestation of signature of respondent No. 2 made by the respondent No. 1 on 5-7-1991 may be quashed and the- respondents may be restrained from interfering with the functioning of petitioner Nos. 1 and 2 as the Committee of Management and Manager respectively of the Institution. The writ petition was allowed by learned single Judge on 24-9-1993 and the order dated 5-7-1991 was quashed and it was further directed that petitioner No. 2 shall continue to function as Manager of the" Committee of Management of the Institution till fresh election is held or till some alternate arrangement is made under the Scheme of Administration by the Dy. Director of Education (hereinafter referred to as DDE) concerned. Special Appeal No. 681 has been filed by (1) Committee of Management of the institution through its Manager Abdul Aziz Khan and (2) Abdul Aziz Khan against the aforesaid order.
(3.) Writ Petition No. 27995 of 1991 has been filed by (1) Committee of Managemnt of the institution through its Manager Abdul Aziz Khan and (2) Abdul Aziz Khan against (1) DIGS (2) S.K. Singh, Officiating DIGS and (3) Mohd. Fazil Khan for quashing the order dated 26-9-1991 by which the signature of respondent No. 3 had been attested by respondent No. 1 on the basis of Stay order dated 19-7-1991 passed by High Court in Writ Petition No. 19516/91. The writ petition was dismissed on 24-9-1993 Special Appeal No. 685 of 1993 has been filed against this judgment order of the learned single Judge by (1) Committee of Management through its Manager Abdul Aziz Khan and (2) Abdul Aziz Khan impleading the DIGS, Officiating DIGS, Account Officer and Mohd. Fazil Khan as respondents Nos. 1 to 4 respectively.;