N.N.Sharma, J. - (1.) This is a plaintiffs revision directed against order dt. 4-4-1981 by Sri Kripa Shankar III Addl. Civil Judge Kanpur in Original Suit No. 144 of 1977 by which he rejected the application paper No. 22 Kha 1 of plaintiffs under Order 6, Rule 17 of the Civil P. C. for amendment of the plaint and upheld the objection of respondents paper No. 24 C2.
(2.) Suit No. 144 of 1977 was filed in the court concerned on 31-3-1977. The plaintiffs were Slate of U. P. and U. P. State Textile Corporation Ltd.
(3.) Defendant was M/s. Jaya ShreeTextile & Industries Ltd. having its registered office at Rishra, district-Hooghly, West Bengal.;