N.N. Sharma, J. - (1.) This revision is directed against order dated 25-11-1983 recorded by Ist Additional Civil Judge, Kanpur in Original suit No. 314 of 1974 by which the application of revisionists under Order VII Rule 17 C. P. C. was partly allowed and partly rejected.
(2.) It appears that the suit was filed by Lala Mool Chand Agrawal against M/s. S.K. Agarwal & Company and others for recovery of Rs. 88,551.50 P with interest pendente lite and future on 26-11-1974. After his death, his sons have been substituted as plaintiff.
(3.) The revisionists and co-defendants are inter-related. It was a case of loan. It was acknowledged on 15-7-1972 and 10-10-1973.;