ANJANI KUMAR MISHRA, J. - (1.) HEARD Sri SN Yadav, learned counsel for the petitioners and learned Standing Counsel for the State -respondents.
(2.) NONE has appeared for the contesting respondents despite the matter having been called out in the revised list.
(3.) THIS writ petition was dismissed by order dated 23.9.1992. An application for recall of this order is up for disposal. Upon hearing the learned counsel for the learned counsel for the petitioner -applicants, the aforesaid recall application has been allowed.;