JUDGEMENT
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(1.) THIS petition seeks issuance of a writ in the nature of mandamus directing the respondents to consider and promote the petitioner to the post of salesman(Junior Grade) and thereafter on the post of Salesman(Senior Grade) and Assistant Superintendent store w.e.f the date persons junior to the petitioner have been considered and promoted on these posts.
(2.) PETITION also seeks issuance of a writ in the nature of certiorari quashing order Annexure No.1.
(3.) IN the petition, it has been pleaded that the petitioner was appointed as sales attendant w.e.f. 21.2.1973 and his name finds mention at serial no.4 in the seniority list of sales attendants prepared on 3.8.1973. The position in regard to seniority was reiterated in seniority list dated 9.7.1975, and thereafter in 1995.
The petitioner was promoted to the post of Spinning supervisor w.e.f. 18.12.1996 and since then the petitioner is continuing as Spinning Supervisor with excellent record with no adverse entry. Seniority lists have been appended as Annexure Nos.2, 3 and 4, respectively.;
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