U P RAJYA SADAK PARIVAHAN NIGAM LKO IT S R M Vs. MASOOM ALI KHAN
LAWS(ALL)-2014-11-69
HIGH COURT OF ALLAHABAD (AT: LUCKNOW)
Decided on
November 03,2014
U P Rajya Sadak Parivahan Nigam Lko It S R M
Appellant
VERSUS
Masoom Ali Khan
Respondents
JUDGEMENT
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(1.) Matter is taken in revised cause list.
(2.) None appeared on behalf of the respondents.
(3.) Heard Sri Akhter Abbas, learned counsel for the appellant and perused the record.;
(2.) None appeared on behalf of the respondents.
(3.) Heard Sri Akhter Abbas, learned counsel for the appellant and perused the record.;
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