- (1.) Supplementary affidavit filed today is taken on record.
(2.) Sri R. C. Rastogi has put in appearance along with counter affidavit on behalf of respondent no.5. Same is taken on record.
(3.) I have heard Sri Manjive Shukla, learned counsel for the petitioner, Sri Anurag Srivastava, learned counsel for the respondents no.2, 3 and 4, learned standing counsel for the respondent no.1 and Sri R. C. Rastogi, learned counsel for the respondent no.5.;