JUDGEMENT
-
(1.) MATTER is taken in the revised cause list.
(2.) NONE appeared on behalf of the respondent.
(3.) HEARD Shri Rajendra Pratap Singh, learned counsel for the petitioner and perused the record.
This is an application for transfer under Section 24 of the Hindu Marriage Act filed by the applicant/Sakshi Agarwal.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.