YOGESH KUMAR PANDEY Vs. UNION OF INDIA THRU SECY & 2 OTHERS
LAWS(ALL)-2014-12-399
HIGH COURT OF ALLAHABAD
Decided on December 02,2014

YOGESH KUMAR PANDEY Appellant
VERSUS
UNION OF INDIA THRU SECY AND 2 OTHERS Respondents

JUDGEMENT

- (1.) List revised.
(2.) Heard learned counsel for the petitioner.
(3.) Pursuant to the advertisement dated 8.9.2013 published in Hindi daily namely Dainik Jagran applications were invited for awarding Rajeev Gandhi Grameen L.P.G. Vitrak Dealership at Dodamafi, Kihuniya, Itwa, Dulaila, district Chitrakoot.;


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