RAM KUNWAR BHORIYA Vs. STATE OF U.P. AND ORS.
LAWS(ALL)-2014-12-205
HIGH COURT OF ALLAHABAD
Decided on December 10,2014

Ram Kunwar Bhoriya Appellant
VERSUS
State of U.P. and Ors. Respondents

JUDGEMENT

- (1.) Heard Sri Gopal Misra, learned counsel for the petitioner and Sri H.C. Pathak, learned Standing Counsel for the State.
(2.) Supplementary affidavit filed by the petitioner today is taken on record.
(3.) As the facts are not much in dispute, therefore, I do not find any need to call for a counter affidavit from the respondents.;


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