BANK OF INDIA Vs. M/S. CHANDRA AGRO PRIVATE LTD

LAWS(ALL)-2014-2-255

HIGH COURT OF ALLAHABAD (AT: LUCKNOW)

Decided on February 12,2014

BANK OF INDIA Appellant

VERSUS

M/s. Chandra Agro Private Ltd. Respondents

JUDGEMENT

- (1.) Matter is taken revised cause list.
(2.) None appears on behalf of the respondent.
(3.) Heard Shri Mohd. Arif Khan, senior advocate and perused record.;

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