MAHADEO PRASAD Vs. SANT RAM SAHU
LAWS(ALL)-2014-1-105
HIGH COURT OF ALLAHABAD (AT: LUCKNOW)
Decided on January 15,2014

MAHADEO PRASAD Appellant
VERSUS
Sant Ram Sahu Respondents

JUDGEMENT

- (1.) Matter is taken in the revised list.
(2.) None appeared on behalf of the respondents.
(3.) Heard Shri Manish Rastogi, holding brief of Shri Q. M. Haq, learned counsel for the petitioner and perused the record.;


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