LIYAQAT Vs. MOHD. AKRAM AND ANR.
LAWS(ALL)-2014-12-389
HIGH COURT OF ALLAHABAD
Decided on December 09,2014

LIYAQAT Appellant
VERSUS
Mohd. Akram And Anr. Respondents

JUDGEMENT

Abhinava Upadhya, J. - (1.) Sri Namit Srivastava, learned counsel has put in appearance on behalf of the respondents.
(2.) Heard Sri Arun Kumar Singh, learned counsel for the petitioner and Sri Namit Srivatava, learned counsel appearing for the respondents.
(3.) By means of this writ petition the petitioner has challenged the order of the District Judge rejecting his application for transfer of SCC Suit No. 21 of 2009 from the current court to any other court under Section 24 of the CPC.;


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