- (1.) Heard Sri S.K.Dubey, learned counsel for the appellant and Sri Ashish Agarwal, learned counsel for respondent no.1 i.e. the bank and perused the record.
(2.) This special appeal has been filed challenging the order/judgment passed by the learned Single Judge in Writ Petition No.1498 of 2013 on 21.1.2013 as well as judgment dated 21.2.2013 passed in Review Application No.382 of 2013.
(3.) Relevant facts of the case in nut-shell are summarised below:;