RUBI PANWAR Vs. STATE OF U.P.
LAWS(ALL)-2014-10-126
HIGH COURT OF ALLAHABAD
Decided on October 29,2014

Rubi Panwar Appellant
VERSUS
STATE OF U.P. Respondents

JUDGEMENT

- (1.) Heard Sri G.K. Singh, learned Senior Advocate assisted by Smt. Durga Tiwari for petitioner and learned Standing Counsel for State.
(2.) As the issue involved herein is purely a legal one there is no need to call for a counter affidavit.
(3.) Petitioner herein are graduates and also possess the qualification of Bachelor of Physical Education i.e. B.P.Ed.;


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