STATE OF U P AND 3 ORS Vs. BAL KRISHNA TEWARI
LAWS(ALL)-2014-5-595
HIGH COURT OF ALLAHABAD
Decided on May 08,2014

State Of U P And 3 Ors Appellant
VERSUS
Bal Krishna Tewari Respondents

JUDGEMENT

- (1.) We have heard learned counsel for the appellants. Shri Dheeraj Kumar Dwivedi and Shri Ganesh Mani Tripathi appear for the respondent.
(2.) The office has reported a delay of 128 days in filing the appeal.
(3.) The delay has been explained by the State appellants on the ground of seeking sanction from the State Government in filing the appeal.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.