JUDGEMENT
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(1.) THE petitioner has preferred this writ petition for a direction upon the respondents to immediately transmit the money of the students of SC/ST categories to the Bank Account of petitioner Institute. The writ petition has been filed through its Principal.
(2.) THE essential facts are that Sri Fulehra Smriti Shiksha Prasarini Samiti, Rasra, Ballia is a society registered under the provisions of the Societies Registration Act, 1860 (Act No. 21 of 1860). It has established a post graduate College namely Smt. Fulehra Smarak Mahila Post Graduate College, Rasra, Ballia (for short, "the College"). The College is affiliated to Mahatma Gandhi Kashi Vidyapith, Varanasi (for short, "the University"). It has affiliation to run B.A., B.Ed., M.A. and M.Ed. courses. It has recognition from Northern Regional Committee, National Council for Teacher Education.
(3.) THE contention of the petitioner is that in the Session 2013 -14 the petitioner has admitted 51 students of SC/ST category in B.A., B.Ed. and M.A. courses. The State Government with a view to implement the policy of the Central Government to provide free education to SC/ST category student has made "Uttar Pradesh Anusuchit Jati/ Anusuchit Janjati Dashmottar Chhatravratti Yojna Niyamawali -2012" (for short, "the Rules, 2012").
The grievance of the petitioner is that it has admitted 51 students under SC/ST category but the scholarship and fee have not been reimbursed to the College in terms of the Rules, 2012. In view of the said Rules a detail procedure has been laid down under the Post Matric Scholarship and Reimbursement Scheme. The fund is disbursed by the State Government through its agency directly to the account of the students. The said fund is transferred to the College's account only when the concern student submits a debit authority letter in the Bank.;
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