RAJEEV MISHRA Vs. STATE OF U P
LAWS(ALL)-2014-8-510
HIGH COURT OF ALLAHABAD
Decided on August 26,2014

RAJEEV MISHRA Appellant
VERSUS
STATE OF U P Respondents

JUDGEMENT

- (1.) HEARD Sri Shailendra, learned Advocate, in support of this petition and learned Standing Counsel in opposition thereof.
(2.) PRAYER in this petition is to quash the order dated 27.7.2014 passed by the State Government, signed by Secretary, Forest Department of U.P. (Annexure -1 to the writ petition).
(3.) THE order challenged in this petition is the order of suspension. Petitioner is working as Divisional Forest Officer, Pilibhit Tiger Reserves, Pilibhit.;


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