- (1.) Heard Sri D.P. Dwivedi, learned counsel for the appellant, Sri H.N.B. Sinha, learned counsel for the respondents and perused the record.
(2.) The controversy involved in the present case relates to abadi land marked by letters Ka. Kha. Ga. Gha. And Ka. Ga. Cha. Chha. in the map attached with the paint, situated in village Barmauli Pargana Baraunsa, Tahsil and District Sultanpur.
(3.) Further in the instant appeal , the following pedigree is admitted between the parties:- JUDGEMENT_443_ADJ5_2014_1.html;