M/S. CHANDRA AGRO PVT. LTD Vs. BANK OF INDIA
LAWS(ALL)-2014-2-258
HIGH COURT OF ALLAHABAD (AT: LUCKNOW)
Decided on February 12,2014

M/s. Chandra Agro Pvt. Ltd. Appellant
VERSUS
BANK OF INDIA Respondents

JUDGEMENT

- (1.) Matter is taken up in the revised list.
(2.) None appeared on behalf of the revisionist.
(3.) Heard Shri Mohd. Arif Khan, learned counsel for the respondent and perused record.;


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