NEW INDIA ASSURANCE CO LTD Vs. POONAM TRIPATHI
LAWS(ALL)-2014-12-17
HIGH COURT OF ALLAHABAD
Decided on December 01,2014

NEW INDIA ASSURANCE CO LTD Appellant
VERSUS
Poonam Tripathi Respondents

JUDGEMENT

- (1.) Heard Sri Saurabh Srivastava, learned counsel for the appellant and Sri R.P. Dubey, learned counsel for the claimant.
(2.) List has been revised.
(3.) Other counsel appearing for the other private parties are not present.;


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