JUDGEMENT
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(1.) THIS criminal revision has been filed by Ranjeet Rawat @ Darshan Kumar challenging the order dated 9.9.2013, by which Additional Sessions Judge, Court No.3, Unnao has rejected the application of revisionist for declaring him juvenile.
(2.) HEARD Shri Kumar Ayush, learned counsel for the revisionist and Shri Sharad Dixit, learned A.G.A.
(3.) NONE appeared from the side of respondent no.2 despite service of notice.
It was submitted by learned counsel for the revisionist that learned Sessions Judge, Unnao has, without going through the material on record, rejected the application. Revisionist was a student of class IX at the time of alleged incident. The evidence of clerk of Saraswati Vidya Mandir Inter College, Shuklaganj, Unnao was ignored by the court below where his date of birth shown to be 15th June, 1994. On the basis of this date of birth, the revisionist is juvenile and order dated 9.9.2013 is liable to be quashed.;
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