- (1.) Heard Sri Brijesh Kumar Singh, learned counsel for the petitioners, Sri Anil Tiwari, learned counsel for Nagar Nigam Kanpur and Sri Siddharth Singh Shreenet, learned Standing Counsel for the State-Respondent.
(2.) In compliance to the order dated 17th November, 2014, the District Magistrate Kanpur Nagar has filed today her personal affidavit which is taken on record.
(3.) Learned counsel for the petitioners submits that looking into the facts and circumstances of the case and the statements of petitioners recorded in open court on 30.10.2014, he has to say nothing.;