PRADEEP KUMAR SINGH Vs. STATE OF U P AND 3 OTHERS
LAWS(ALL)-2014-7-435
HIGH COURT OF ALLAHABAD
Decided on July 10,2014

PRADEEP KUMAR SINGH Appellant
VERSUS
State Of U P And 3 Others Respondents

JUDGEMENT

- (1.) HEARD learned counsel for the petitioner and the learned counsel for the respondents.
(2.) WITH the consent of the learned counsel for the parties, the writ petition is being decided finally at this stage.
(3.) THE petitioner applied for BTC Training Course, 2013 under the OBC Male Arts category. As per the procedure, candidates were required to give ten options for the district of their choice for training. The petitioner exercising his option gave district Allahabad as his first choice for training. The case of the petitioner is that he secured 202.34 marks. The cut off marks notified for selection are as follows: JUDGEMENT_435_LAWS(ALL)7_2014.htm ;


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