Krishna Murari, J. - (1.) Heard Sri K.P.S. Yadav learned Counsel for the petitioner and learned Standing Counsel appearing for respondent Nos. 1 to 4. Notice on behalf of respondent No. 5 has been accepted by Sri Anuj Kumar.
(2.) With the consent of learned Counsels for the parties, the writ petition is being disposed of finally.
(3.) This petition has been filed challenging the order dated 25.10.2004 passed by Board of Revenue 'vacating the stay order dated 30.7.2004 passed in the revision pending before it.;