S.P.Srivastava, J. - (1.) Heard Sri Vijay Bahadur Singh, Senior Advocate, assisted by Sri D.P. Singh, learned Counsel for the petitioners.
(2.) Sri Deepak Kaushik learned Counsel for the contesting respondent, who has put appearance at this stage on advance notice, has also been heard.
(3.) Since the controversy raised in all the aforementioned writ petitions is of an identical nature, they are being disposed of by a common order.;