JUDGEMENT
Rakesh Tiwari, J. -
(1.) Heard Counsel for the parties and perused the record.
(2.) 6357692-H Late Naik Ram Gopal Gupta father of the petitioner is alleged to have been murdered in a train dacoity on 17.1.97 while he was serving in Defence Security Corp (hereinafter referred to as the DSC). The mother of the petitioner moved an application for providing employment to the petitioner on compassionate ground under the Dying in Harness scheme framed by the Central Government.
(3.) The petitioner's application was registered in the office of Head Quarter A.S.C. Centre (South) Banglore being Registration No. UP-33 dated 16.6.1998. Pursuant to the registration a letter was sent to the petitioner from the office of HQ ASC Centre (South) Bangalore for completing formalities regarding compassionate appointment under the Dying in Harness Rules.;
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