JUDGEMENT
Arun Tandon, J. -
(1.) Heard Sri Rakesh Prasad and Smt. Vidya Yaday, learned Counsel for the petitioner and learned Standing Counsel For the State-respondents.
(2.) This writ petition has been filed by the Committee of Management of Periyar Ram Swaroop Ram Nath Balika Inter College, Rarngarh (Chatara), Sonbhaddra through its Manager Indrajeet Singh for a direction upon the Madhyamik Shiksha Parishad to permit the students of the petitioner's Institution for appearing in the Intermediate Examination of 2004 as well as to allot the roll numbers to the students of the petitioner's Institution.
(3.) This Court while entertaining the said petition on 5th March, 2004 directed that the examination forms of the students.of the petitioner's Institution be accepted provisionally and they be permitted to undertake the examination, however, their results shall not be declared except with the leave of the Court. It is on record that in pursuance of the interim order granted earlier by this Court, the examination forms of the students of the said Institution were accepted and they have been permitted to undertake the Intermediate Examination of the year 2004. However, their result has not been declared yet.;
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