M. Katju, A.C.J. and Umeshwar Pandey, J. - (1.) This contempt matter has come to us on reference of the learned District Judge, Azamgarh dated 1.6.1996.
(2.) We have heard the learned Counsel for the parties.
(3.) The incident in question took place on 18.3.1996 and some other subsequent date in the year 1996. We have carefully perused the record of the case.;